Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 44 in Punjab State Aid to Industries Act, 1935 44. Sums due under this chapter recoverable as loans under chapter IV. - All sums payable under this Chapter shall be recoverable in the same way as loans under Chapter IV.
