Delhi High Court - Orders
Directorate Of Enforcement vs P. Chidambaram & Ors on 14 March, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1106/2022 & CRL. M.A.s 4794-95/2022
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Amit Mahajan, CGSC with Mr.
Arun Khatri, SPP
versus
P. CHIDAMBARAM & ORS. ..... Respondents
Through: Mr. Giriraj Subramanium and Mr.
Abhishek Choudhary, Advocates for
R-1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.03.2022 List the matter before another Bench on 16th March, 2022, subject to the orders of Hon'ble the Acting Chief Justice.
CHANDRA DHARI SINGH, J MARCH 14, 2022 Dy/ct Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:15.03.2022 19:24:19