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Delhi High Court - Orders

Directorate Of Enforcement vs P. Chidambaram & Ors on 14 March, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~25
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 1106/2022 & CRL. M.A.s 4794-95/2022
                                 DIRECTORATE OF ENFORCEMENT                           ..... Petitioner
                                                   Through:     Mr. Amit Mahajan, CGSC with Mr.
                                                                Arun Khatri, SPP

                                                   versus

                                 P. CHIDAMBARAM & ORS.                   ..... Respondents
                                              Through: Mr. Giriraj Subramanium and Mr.
                                                       Abhishek Choudhary, Advocates for
                                                       R-1

                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                         ORDER

% 14.03.2022 List the matter before another Bench on 16th March, 2022, subject to the orders of Hon'ble the Acting Chief Justice.

CHANDRA DHARI SINGH, J MARCH 14, 2022 Dy/ct Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:15.03.2022 19:24:19