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State of Assam - Section

Section 36 in The Deori Autonomous Council Act, 2005

36. Filling up of vacancy in the office of the President or Vice-President.

- Any vacancy in the office of the President or Vice President, by reason of death, resignation, removal or otherwise, shall be filled up within one month from the date of occurrence thereof, from amongst the elected members of the Village Council in the same manner as has been provided in Section 32 for the election of the President or the Vice President, as the case may be.