Gujarat High Court
Classic Network Private Limited vs Gujarat Industrial Development Corp. & on 12 August, 2016
Author: Akil Kureshi
Bench: Akil Kureshi
O/IAAP/81/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 81 of 2016
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CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
Versus
GUJARAT INDUSTRIAL DEVELOPMENT CORP. & 1....Respondent(s)
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Appearance:
MR.CHIRAG K SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 12/08/2016
ORAL ORDER
Notice returnable on 9.9.2016 (AKIL KURESHI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 13 04:30:09 IST 2016