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Gujarat High Court

Classic Network Private Limited vs Gujarat Industrial Development Corp. & on 12 August, 2016

Author: Akil Kureshi

Bench: Akil Kureshi

                    O/IAAP/81/2016                                              ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     PETN. UNDER ARBITRATION ACT NO. 81 of 2016

         ==========================================================
                   CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
                                      Versus
              GUJARAT INDUSTRIAL DEVELOPMENT CORP. & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR.CHIRAG K SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

             CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                                       Date : 12/08/2016


                                        ORAL ORDER

  Notice returnable on 9.9.2016 (AKIL KURESHI, J.) raghu Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 13 04:30:09 IST 2016