Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of West Bengal - Section Section 69 in West Bengal Co-operative Societies Act, 2006 (69)"working capital" means the total capital of a Co-operative consisting of borrowed capital and owned capital.
