Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(3) in Bhagwant Global University Act, 2016

(3)Any disputes arising out of the contract between the University and an employee shall be resolved by procedure prescribed by the relevant Statues.