Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Arunachal Pradesh - Subsection Section 99(20) in Arunachal Pradesh (Land Settlement and Records) Act, 2000 (20)the hearing and disposal of objections to any entry of omission in the table of revenue-rates, the record of rights, and the register of mutations;
