(2)In sugar factories, the following persons shall be deemed to hold positions of supervision or management:(i)The General Manager;(ii)The Manager;(iii)The Mill Secretary;(iv)The Deputy Mill Secretary;(v)The Cane Manager;(vi)The Cane Superintendent, where there is no Cane Manager;(vii)The Chief Chemist;(viii)The Labour Welfare Officer;(ix)The Chief Engineer;(x)The Secretary to the Managing Agent or the Personal Assistant to the General Manager;(xi)The Cane Development Officer;(xii)Heads of Commercial Department, like accounts, purchase, store, legal catering, etc.;(xiii)Any person who, in the opinion of the State Government, holds a position of supervision or management and is so declared by it in writing.
