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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(c) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(c)to require any person to produce to such authority as may be specified any books, accounts or other documents relating to any such land or part thereof and to furnish to such authority such other information as may be specified or demanded; and