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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 12 in Multi State Co-Operative Societies Act, 1984

12. Change of address.

- Every multi-State co-operative society shall have a principal place of business and an address registered in the manner prescribed lo which all notices and communications may be sent and any change in the principal place of business of a multi-State co-operative society shall be made with the previous approval of the Central Registrar.