Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in The Tamil Nadu Coffee-Stealing Prevention Act, 1878 4. Coffee not to be taken from labourer. - It shall not be lawful for anyone to purchase, take in barter or exchange or receive coffee from any labourer employed on a coffee estate.
