Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 1 in The Redemption of Mortgages (Himachal Pradesh) Rules, 1972

1. Short title, extent and commencement.

(1)These rules shall be called the Redemption of Mortgages (Himachal Pradesh) Rules, 1972
(2)They extend to the whole of Himachal Pradesh.
(3)They shall come into force at once.