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State of Arunachal Pradesh - Section

Section 43 in Arunachal Pradesh Municipal Election Rules, 2011

43. Form of ballot papers.

(1)Every ballot paper alongwith its counterfoil shall be in Form 26 and the particulars therein shall be in English.
(2)The names of the candidates shall be arranged on the ballot paper in the same order in which they appear in the list of contesting candidates. The ballot papers shall be printed in white colour and the design as specified by the State Election Commission.