Section 5(3)(d) in The Information Technology (Reasonable Security Practices and Procedures and Sensitive Personal Data or Information) Rules, 2011

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Union of India - Subsection

Section 5(3)(d) in The Information Technology (Reasonable Security Practices and Procedures and Sensitive Personal Data or Information) Rules, 2011

(d)the name and address of -

(i)the agency that is collecting the information; and

(ii)the agency that will retain the information.