Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 85 in Rajasthan Factories Rules, 1951 85. Register of adult workers. The register of adult workers shall be in Form No. 13. This register shall be written up afresh each year and shall be preserved for a period of 12 months from the date of last entry in it.
