Section 34 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983
34. Qualification of Government and State Board Analyst.
- The qualification for the Government/State Board Analyst under sub-sections (1) and (2) of Section 29 shall be as follows :(a)At least II Class M.Sc. in Basic Sciences/Life Sciences/Earth Sciences; and(b)At 'least three years' experiences in Environmental Quality Management.
