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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(r) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(r)"State Architecture Rank" means State Architecture Rank as determined by the Convener, Architecture Admissions taking into account both National Aptitude Test in Architecture score and marks secured in the qualifying examination as prescribed in these rules.