Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(3)] [Section 173] [Entire Act]

Madras Presidency - Subsection

Section 173(3)(c) in Madras Estates Land Act, 1908

(c)that the land, although entered in the record-of-rights as being held rent-free, is liable to the payment of rent;