Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Chattisgarh - Subsection Section 58(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (b)except in such subject or subjects and up to the standard for which his qualifications have been approved by the Academic Council.
