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Bombay High Court

Sindhutai Rajaram Lingade Through And ... vs The State Of Maharashtra Through Its ... on 28 September, 2018

Bench: A.A. Sayed, K. K. Sonawane

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10941 OF 2017

 Sindhutai Rajaram Lingade Through And Ors.        ....Petitioner
             V/S
 The State Of Maharashtra Through Its Secretary ....Respondent

And Ors.

        CORAM :                A.A. SAYED &
                               K. K. SONAWANE, JJ
      DATE :                   28th September, 2018
 P.C. :

Due to paucity of time the matter is adjourned to 02/11/2018. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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