Bombay High Court
Sindhutai Rajaram Lingade Through And ... vs The State Of Maharashtra Through Its ... on 28 September, 2018
Bench: A.A. Sayed, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10941 OF 2017
Sindhutai Rajaram Lingade Through And Ors. ....Petitioner
V/S
The State Of Maharashtra Through Its Secretary ....Respondent
And Ors.
CORAM : A.A. SAYED &
K. K. SONAWANE, JJ
DATE : 28th September, 2018
P.C. :
Due to paucity of time the matter is adjourned to 02/11/2018. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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