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[Cites 0, Cited by 3] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2) in Indian Lunacy Act, 1912

(2)Before granting any such permission, the Court may cause notice of the application for such permission to be served on any relative or friend of the lunatic, and may make or cause to be made such inquiries as to the Court may deem necessary in the interests of the lunatic.