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[Cites 0, Cited by 2] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(d) in The Central Industrial Security Force Act, 1968

(d)[ to protect and safeguard the employees of the industrial undertakings and installations referred to in clauses (b) and (c) ; [Substituted by Act 20 of 1989, Section 4, for Clause (d) (w.e.f. 18.5.1989). ]