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[Cites 0, Cited by 0] [Section 3(20A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20A)(q) in The Wild Life (Protection) Amendment Act, 2002

(q)in clause (39), for the words" but does not include a circus and an establishment", the words" and includes a circus and rescue centres but does not include an establishment" shall be substituted.