Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64C] [Entire Act] Union of India - Subsection Section 64C(a) in The Insurance Act, 1938 (a)the existing Life Insurance Council, a representative body of the insurers, who carry on the life insurance business in India; and
