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Chattisgarh High Court

Smt. Ganga Bai And Ors vs State Of Chhattisgarh 33 Wpc/2758/2018 ... on 8 October, 2018

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                                        Order Sheet
                                                  Cr.M.P No.1095 of 2014
                                  Smt. Ganga Bai And Ors. Versus State Of Chhattisgarh


08.10.2018

Ms. Laxmi Kashyap, Advocate appearing on behalf of Shri Pushpendra Kumar Patel, counsel for the Petitioners prays for three weeks' time to argue the matter.

As prayed, post this matter after four weeks.

Sd/-

(Sanjay Agrawal) Judge Priya