Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(4)Deposit the dividend received on investments back into Venture Capital Fund for Energy Efficiency Trust account which shall further be used to meet the administrative expenses relating to the Venture Capital Fund for Energy Efficiency.