Delhi High Court - Orders
Paypal Payments Private Limited vs Financial Intelligence Unit India & Anr on 9 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2021 & CM APPL. 421/2021(Interim Relief)
CM APPL. 36894/2021(Place On Record in Sealed Cover)
CM APPL. 37179/2022(Direction)
PAYPAL PAYMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Kapil Sibal and Mr. Sajan
Poovayya, Sr. Advs. with Ms.
Shally Bhasin, Ms. Shreya
Mukerjee, Mr. Prateek Gupta,
Ms. Aprajita and Ms. Raksha,
Advs.
versus
FINANCIAL INTELLIGENCE UNIT INDIA & ANR.
..... Respondents
Through: Mr. Zoheb Hossain, Adv. for R-
1 with Mr. Vivek Gurnani,
Adv.
Mr. Parag P. Tripathi, Sr. Adv.
with Mr. Ramesh Babu M. R.,
Ms. Nisha Sharma and Ms.
Mishika Bajpayee, Advs. for R-
2/RBI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 09.11.2022 Since the Court is in the midst of a part heard hearing, let this matter be called again on 24.11.2022, for final disposal in the category of „End of Board‟.
Interim order to continue till the next date fixed.
YASHWANT VARMA, J.
NOVEMBER 9, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:10.11.2022 17:18:42