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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49A(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)prepare annual plans for economic development and social justice of Panchayat area and submission thereof to the Janpad Panchayat within the prescribed time for integration with the Janpad Panchayat plan;