Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in U.P. Jail Ministerial and Commercial Service Rules, 1983 5. Sources of recruitment. - Recruitment to the various categories of posts in the Service shall be made from the following sources :A-Office of the Inspector-General of Prisons
