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Union of India - Section

Section 23 in The Competition Commission of India (General) Regulations, 2009

23. Filings before Commission.

(1)All information(s) or references or responses thereto, or other documents which are required to be filed before the Commission shall be typed in Arial 12 fonts on one side of A4 size (210 x 297mm or 8.27"x11.69") white bond paper in double space with 2" margin on the left and 1" margin on all other sides.
(2)Only neat and legible photocopies or scanned documents duly certified as true copies may be filed as exhibits or annexes.
(3)Eight copies of each document referred to in sub-regulation (1), in addition to a soft copy in document format, wherever possible, shall be filed:Provided that the Secretary may, through public announcement, increase or decrease the number of copies depending on the number of Members of the Commission and the number of parties to the proceedings:Provided further that the Secretary may, through public announcement, vary the format in which the soft copy is to be filed.