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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(m) in The Employees' State Insurance Act, 1948

(m)the publication of the accounts of the Corporation and the report of auditors, the action to be taken on the audit report, the powers of auditors to disallow and surcharge items of expen­diture and the recovery of sums so disallowed or surcharged;