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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(1)(d) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

(d)the total amount of arrears of rent and interest claimed with statement of account showing the arrears and interest claimed for each instalment;