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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(2)(b) in THE CONSTITUTION (FIFTY-NINTH AMENDMENT) ACT, 1988

(b)in article 358, in clause (1), after the words "or by external aggression", the words "or by armed rebellion, or that the integrity of India is threatened by internal disturbance in the whole or any part of the territory of Punjab," shall be inserted;