Section 2(f) in The Rajasthan Homoeopathic Medicine Rules, 1971
(f)[ "Voter" means a Registered Homoeopath whose name appears in the Electoral Rolls published under Rule 9(i)] [Substituted by Notification No. G.S.R. 186/F 8 (28)/Ayurved/72, dated 22-12-1973, published in Rajasthan Gazette, Part IV-C, dated 22-12-1973.].
