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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(5) in Uttaranchal School Education Act, 2006

(5)The salary of a teacher or employee shall be paid by transfer of the amount from the said account to his account, if any, in the same' bank, or if he has no account in That bank, then by cheque.