Bombay High Court
Achari Abhijeet Mohan vs The State Of Maharashtra And Others on 26 February, 2021
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 944-wp 2955-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 2955 OF 2020
Rameshchandra Radhakisan Somani .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Mr. N. J. Pahune Patil, Advocate for the Petitioner.
Mr. S. K. Tambe, AGP for Respondent Nos. 1 to 3.
AND
WRIT PETITION NO. 3099 OF 2020
WRIT PETITION NO. 3904 OF 2020
WRIT PETITION NO. 7569 OF 2020
WRIT PETITION NO. 805 OF 2021
WRIT PETITION NO. 1091 OF 2021
WRIT PETITION NO. 1254 OF 2021
WRIT PETITION NO. 1415 OF 2021
WRIT PETITION NO. 1466 OF 2021
WRIT PETITION NO. 1925 OF 2021
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 26th February, 2021. PER COURT:-
. The copies shall be supplied within a period of three (03) weeks from today, failing which the matter shall stand dismissed as against the concerned respondents.
( SHRIKANT D. KULKARNI ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
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