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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(j) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

(j)"Undertaking" means an electricity supply undertaking owned and managed by a licensee and specified in Schedule I;