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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

28. Transport permit.

- The transport permit may be issued authorizing movement of Indian Made Foreign Liquor and Foreign Liquor within the State from the uhe units of the Andhra Pradesh Beverages Corporation Limited to the licensed premises. Such transport shall be governed by Andhra Pradesh Excise (Import, Export And Transport Of Indian Made Foreign Liquor And Foreign Liquor - Permits ) Rules 2005.