Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 27(3)] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(3)(b) in The Orissa Forest Act, 1972 (b)quarries stone, burns lime or charcoal or collects, subjects to manufacturing process or removes any forest produce;