Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 8 in Chhattisgarh Minor Mineral Rules, 2015 8. Receipt of application. - Every application under sub-rule (1) of rule 7 shall be acknowledged in Form-III on the date of its receipt.
