Supreme Court - Daily Orders
Zuari Cement Ltd. vs Regional Director,E.S.I Corp.&Amp ... on 10 March, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.120 (M) COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5138-5140/2007
ZUARI CEMENT LTD. Appellant(s)
VERSUS
REGIONAL DIRECTOR,E.S.I CORP.& ORS. Respondent(s)
(with office report)
Date : 10/03/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Debal Banerji,Sr.Adv.
Mrs. Shally Bhasin,Adv.
Mr. Rishi Maheshwari,Adv.
For Respondent(s) Mr. M.N. Krishnamani,Sr.Adv.
Mr. Mahesh Srivastava,Adv.
Mr. P. N. Puri,Adv.
Mr. V.M. Srivastava,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Debal Banerji, learned senior counsel for the appellant, post in the week commencing 13th April, 2015.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Mahabir Singh
Date: 2015.03.10
16:39:25 IST
Reason: