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State of Jharkhand - Section

Section 898 in Bihar Education Code, 1961

898. Payment of scholarships to schools in the mufassil.

- Schools which are more than six miles distant from a treasury are allowed the option of receiving the payment of scholarship bills by postal money order. The money order commission is paid from the contingent grant of the District Education Officer, the Sub-divisional Education Officer, the Inspectress of Schools and the District Inspectress of Schools concerned.(G. O. no. 14-E. R, dated the 12th November, 1917.)