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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(f) in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

(f)The person verifying the pleading is bound to state by reference to the numbered paragraphs of the pleading what he verified of his own knowledge, and what he verified upon information received and believed to be true [Order VI, rule 15(2)].