Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The Electricity (Supply) Annual Accounts Rules, 1985

(1)The Annual Statement of Accounts of a Board shall comprise of the following Statements and Schedules arranged in the order given below-Statement No.