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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(b) in The M.P. Bhumi Vikas Rules, 1984

(b)if the site is within a distance of 9 metres of the highest water mark, and if there be major water course nearby the distance of the plot from the same shall be 9 metres from average high flood mark or 15 metres from the defined boundary of water course, whichever is more;