Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jharkhand - Subsection Section 57(a) in Bihar Excise Act, 1915 (a)fails to produce such licence, permit or pass on the demand of any officer empowered by the State Government by notification to make such demand, or
