Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2)(iv) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009 (iv)"grade pay" means a fixed amount corresponding to the pre-revised pay scale/posts as specified in Column (6) of the First Schedule;