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State of Odisha - Section

Section 7 in The Orissa Cultural Grants Rules, 1995

7. Guidelines.

- The Government may, at their discretion, issue guidelines and stipulate special terms and conditions in respect of grants sanctioned form time to time in favour of a State Autonomous Body. In particular, norms may be prescribed regarding imposition of a celling on non-programme items of Expenditure.Grants to other Voluntary Organisations