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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(q) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(q)"voluntary organisation" means any voluntary organisation working in the field of health or women welfare or human rights and has been recognised as such by the State Government for the purpose of this Act.