Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953 5. Terms of Service of Insurance Medical Officers. - The terms of service of Insurance Medical officers shall include the provisions contained in Schedule I to these rules.
